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State of Bihar - Section

Section 33 in Bihar Board's Miscellaneous Rules, 1958

33. Collector's duties in relation to his subordinates.

- The communication between a Collector and his deputies should be close, constant and personal, not confined to the interchange of official orders and reports.The careful supervision of the proceeding of his deputies, both at headquarters and at sub-divisions, is one of the most important of a Collector's duties.