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State of Assam - Section

Section 20 in The Assam Registration of Births and Deaths Rules, 1999

20. Duration of pregnancy (in weeks):(Columns to be filled are over. No put signature at left)(After completing all columns 1 to 20, informant will put date and signature here):

Registration No. ;Registration Date :Date of Birth :Sex : (1) Male (2) FemalePlace of Birth : 1. Hospital/Institution 2. HouseName and Signature of the RegistrarForm No. 2[See Rule 5]DeathLegal Information[This part to be added to the Death Register](To be filled by the informant)