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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(2)The Collector shall make arrangements for the election of the President of the managing committee of the Distributory Committee by direct election from among its members, by the method of secret ballot, in such manner as may be prescribed.