Kerala High Court
T.K.Balan vs N.G.Gopinath on 18 February, 2008
Author: K.T.Sankaran
Bench: K.T.Sankaran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
CRP No. 1019 of 2005()
1. T.K.BALAN, S/O.M.K.KRISHNAN, AGED 50
... Petitioner
Vs
1. N.G.GOPINATH, S/O.GOPALAN, AGED 42 YEARS
... Respondent
For Petitioner :SRI.V.PHILIP MATHEW
For Respondent : No Appearance
The Hon'ble MR. Justice K.T.SANKARAN
Dated :18/02/2008
O R D E R
K.T.SANKARAN, J.
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C.R.P. NO. 1019 OF 2005 G
and
C.M.APPL. NO. 811 OF 2005
in
C.R.P.NO. 1019 OF 2005
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Dated this the 18th February, 2008
O R D E R
The Civil Revision Petition is filed by the plaintiff in O.S.No.10 of 1997, on the file of the Court of the Subordinate Judge of Pathanamthitta, challenging the judgment dated 30.6.2004 rejecting the plaint for non- payment of the balance court fee. Rejection of a plaint amounts to a decree. Therefore, no Revision lies. Therefore, C.M.Appl.No.811 of 2005 as well as the Revision are dismissed as not maintainable. The revision was filed on 7.4.2005. If the petitioner files an appeal, the period from 7.4.2005 till today will stand excluded as the petitioner was bona fide prosecuting this Revision.
(K.T.SANKARAN) Judge ahz/ K.T.SANKARAN, J.
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------------------------------------------- C.R.P. NO. 1019 OF 2005 G and C.M.APPL. NO. 811 OF 2005 in C.R.P.NO. 1019 OF 2005 O R D E R 18th February, 2008
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