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Union of India - Section
Section 15 in The Khadi and Village Industries Commission Rules, 2006
15.
The Board shall consist of:| 1 | Minister of Agro and Rural Industries. | Chairman |
| 2 | Chairman, Khadi and Village Industries Commission. | Member |
| 3 to 4 | One zonal and one expert member of the Commission-by bi-annualrotation. | Member |
| 5 | Secretary', Ministry of Agro and Rural Industries. | Member |
| 6 | Secretary, Ministry of Rural Development or his nominee notbelow the rank of Joint Secretary. | Member |
| 7 | Secretary, Department of Scientific and Industrial Research,Government of India or his nominee not below the rank of JointSecretary. | Member |
| 8 | Secretary (Financial Sector), Department, of Economic Affairs,Ministry of Finance or his nominee not below the rank of JointSecretary. | Member |
| 9 | Development Commissioner for Small Scale Industries. | Member |
| 10 | Adviser (Village and Small Enterprises), Planning Commission. | Member |
| 11 | Development Commissioner for Handlooms. | Member |
| 12 | Development Commissioner for Handicrafts. | Member |
| 13 | Executive Director, National Institute of Design, Ahmedabad. | Member |
| 14 | Director General, National Institute of Fashion Technology,New Delhi. | Member |
| 15 | Chairman and Managing Director, Small Industries DevelopmentBank of India (SIDBI). | Member |
| 16. | Managing Director, National Bank for Agriculture and RuralDevelopment or his nominee not below the rank of ExecutiveDirector. | Member |
| 17. | Chairman, State Bank of India or his nominee not below therank of a Deputy Managing Director. | Member |
| 18. | Director General, Council for Advancement of Peoples Actionand Rural Technology. | Member |
| 19. to 24. | Secretaries in-charge of Khadi and Village Industries of StateGovernments, one from each zone by annual rotation. | Member |
| 25 to 30 | Chairpersons of State Khadi and Village Industries Boards, onefrom each zone by annual rotation. | Member |
| 31 to 33 | Three Members of Parliament - two from Lok Sabha and one fromRajya Sabha, to be elected by the respective Houses. | Member |
| 34 to 39 | Six representatives of reputed institutions operating in the fieldof khadi and village industries | Member |
| 40 to 41 | Two representatives of micro finance institutions (MFIs) thatare represented nationally and are working in rural areas. | Member |
| 42 to 47 | Six persons, one from each zone, to be nominated by theGovernment from among persons having knowledge and experience inmatters relating to the development of khadi and villageindustries. | Member |
| 48 | Additional Secretary and Financial Adviser, Ministry of Agroand Rural Industries. | Member |
| 49 | Joint Secretary, Ministry of Agro and Rural Industry. | Member |
| 50 | Financial Adviser, Khadi and Village Industries Commission. | Member |
| 51 | Chief Executive Officer, Khadi and Village IndustriesCommission. | Member-Secretary |