Himachal Pradesh High Court
Sonia Sharma vs . Sumit Sharma on 24 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sonia Sharma vs. Sumit Sharma .
CMP (M) No. 1520/2022 24.11.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the applicant.
Issue dasti notice to the respondent as also to counsel, Mr. G. C. Rattan, Advocate, Ghumarwin, who had been representing the respondent before the learned trial court, returnable for 8.12.2022, on taking steps within two days.
r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24.11.2022 (pankaj) ::: Downloaded on - 24/11/2022 20:36:13 :::CIS