Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sonia Sharma vs . Sumit Sharma on 24 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sonia Sharma vs. Sumit Sharma .

CMP (M) No. 1520/2022 24.11.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the applicant.

Issue dasti notice to the respondent as also to counsel, Mr. G. C. Rattan, Advocate, Ghumarwin, who had been representing the respondent before the learned trial court, returnable for 8.12.2022, on taking steps within two days.

r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24.11.2022 (pankaj) ::: Downloaded on - 24/11/2022 20:36:13 :::CIS