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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The clinical establishment shall ensure that every patient accommodated as in-patient or any patient accommodated in the observation beds of the emergency department or anywhere else for any length of time or any newborn whose birth has taken place in the clinical establishment is being registered in the admission register as mentioned under sub-rule