Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995 (2)The Annual Report referred to in sub-rule (1) after approval by the Commission shall be signed and authenticated by the Secretary.
