Delhi High Court - Orders
Schindler India Pvt Ltd vs Arn Infrastructure India Ltd on 12 January, 2026
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 17/2018
SCHINDLER INDIA PVT LTD. .....Petitioner
Through: Ms. Amiti Gupta, Adv. (through VC)
versus
ARN INFRASTRUCTURE INDIA LTD .....Respondent
Through: Mr. Kirti Mewar & Mr. Ajay Lulla,
Advs. (through VC)
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 12.01.2026
1. There is a request made for adjournment on behalf of the learned counsel for the petitioner.
2. Put up on 30.01.2026.
3. Let the parties argue the matter on the next date of hearing.
AVNEESH JHINGAN, J JANUARY 12, 2026 'ha' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:32:25