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Supreme Court - Daily Orders

Amit Verma vs M/S Sunworld Residency Private Limited on 2 December, 2022

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

      ITEM NO.39+56                                   COURT NO.1              SECTION XVI-A

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                          Petition(s) for Arbitration (Civil)        No(s).    55/2022

          AMIT VERMA                                                          Petitioner(s)

                                                           VERSUS

      M/S SUNWORLD RESIDENCY PRIVATE LIMITED                                  Respondent(s)

      ( IA No.179596/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT )

      WITH

      ARBIT.CASE(C) No. 57/2022 (XVI-A)
      IA No.183265/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT )

      ARBIT.CASE(C) No. 56/2022 (XVI-A)
      ( IA No.181296/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT)

      ARBIT.CASE(C) No. 54/2022 (XVI-A)
      (IA No.176861/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT)
      Date : 02-12-2022 This petition was called on for hearing today.

      CORAM :              HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

      For Petitioner(s)                   Mr. Sanjay Bansal, Adv.
                                          Ms. Vaishali Gupta, Adv.
                                          Ms. Swati Bansal, Adv.
                                          Ms. Ayushi Bansal, Adv.
                                          Mr. G.K. Bansal, AOR

      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

1 Issue notice returnable in four weeks.

Signature Not Verified 2 Digitally signed by GULSHAN KUMAR

Dasti service, in addition, is permitted. ARORA Date: 2022.12.03 13:17:57 IST Reason:

(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR