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[Cites 0, Cited by 0] [Section 050] [Entire Act]

State of Maharashtra - Subsection

Section 050(12) in The Maharashtra Shops and Establishments Act, 1948

(12)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 580. [ [Entry No. 580 added by G.N.I.E. & L.D. No. BSE. 03/2011/CR-52/Lab-10, dated 19th January, 2012.]| M/s. Olive Bar and Kitchan Pvt. Ltd., Pali Hill, TouristHotel, Union Park, Khar (W), Mumbai 400 052.| Sections 18, 19 and 33(3) subjectto the following conditions :-