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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(4) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(4)Meeting of the Academic Council shall be convened by the Member-Secretary of the Council either on his own imitative or on the direction of the Director or on a requisition signed by not less than five members of the Academic Council.