[Cites 0, Cited by 0]
[Section 83]
[Entire Act]
NCT Delhi - Subsection
Section 83(7) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
| Wheat | 3.75% |
| Dal, urd | 4.30% |
| Dais, mung, moth, rawan and maser | 3.75% |
| Gram for perching or boiling | 1.25% |
| Dal gram | 3.75% |
| Tamarind | 10.00% |
| Wheat for Dalia | 1.25% |