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State of Madhya Pradesh - Section

Section 189 in The M.P. Municipal Accounts Rules, 1971

189.

Each dispensary shall maintain a subscription and donation book in Form No. 108 in which will be entered entry' subscription made to the dispensary, the purpose for which it is given and the name of the subscriber or donor. The book will be circulated to subscribers and donors for the collection of the money at which time each subscriber or donor will enter in the book his name, date and amount of the subscription or donation and his signature. The subscription or donation book will be closed once a month, totalled and signed by the medical officer incharge of the dispensary.