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State of Jharkhand - Section

Section 433 in Bihar Education Code, 1961

433. Other meetings.

- Headmasters or the Principals may in consultation with the President of the Managing Committee in the case of Government schools and the Secretary in the case of aided schools, prohibit pupils from attendance at any meetings which they deem unsuitable or unseemly.(D.P.I.'s circular no. 42, dated the 23rd October 1914.)