Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Telangana - Subsection Section 53(1)(a) in Telangana Shops and Establishments Act, 1988 (a)by the employer, if the total sum directed to be paid by way of wages, service compensation and compensation exceeds three hundred rupees; or