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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(viii) in Rajasthan Minor Mineral Concession Rules, 2017

(viii)excavation of masonary stone, murrum and bajri from areas which are not the working pits of a holder of mineral concession by any person or institution, for construction of public utility buildings such as schools and hospitals in the rural areas from donation or contribution: