Section 3(1)(d) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

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State of Rajasthan - Subsection

Section 3(1)(d) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(d)"disbursing authority" means:-

(i)branch of a nationalised bank, or

(ii)treasury including sub-treasury, or

(iii)Pension Payment Officer