Section 3(6)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976

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State of Punjab - Subsection

Section 3(6)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976

(iii)The Sales Commissioner may, after scrutiny of the case referred to him under sub-rule (2), either confirm or reject or modify the recommendations of the Tehsildar (Sales) or Naib-Tehsildar (Sales) [within two months from the date of receipt of the case by him] [Word added vide Notification dated 28.11.1994.] :

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State of Punjab - Subsection

Section 3(6)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976