The Returning Officer shall appoint and shall notify in the official Gazette and in such other manner as he may think fit, such date and if necessary, such time and place as may be deemed suitable for each of the following proceedings, namely:(a)the scrutiny of nomination papers under Rule 11,(b)the sending of voting papers under Rule 12,(c)the last day for receiving voting papers under Rule 13, and(d)the day of counting of the votes under Rule 15.
