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[Cites 0, Cited by 0] [Section 388(10)] [Section 388] [Entire Act]

State of Odisha - Subsection

Section 388(10)(a) in Orissa Municipal Act, 1950

(a)for the laying out of roads and for determining the information and plans to be submitted with applications for permission to lay-out roads; and for regulating the level and width of public roads and the height of building abutting thereon;