Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 9 in The U.P. Scheduled Commodities Distribution Order, 1990 9. Quantities that may be purchased on identity card. - Unless otherwise directed by the Collector, the entire quota of the month may be lifted by the identity card-holder in one purchase.
