Madhya Pradesh High Court
Madhav Singh (D) & Ors. vs The State Of M.P. on 10 November, 2014
Second Appeal No. 686 l 2005 10-11-2014
Shri A. Arjaria, learned counsel appearing for the appellants prays for and is granted time to go through the record and the appeal on admission.
(R.S.Jha) Judge mct