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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(8) in Rajasthan Panchayati Raj Act, 1994

(8)A Standing committee, of which there is an ex-office or elected Chairman, shall, at each meeting thereof at which such Chairman does not attend, elect from amongst its members a Chairman for such meeting.