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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(5)(b) in The M.P. General Clauses Act, 1957

(b)"Madhya Bharat Act" means a Madhya Bharat Act as defined in the Madhya Bharat General Clauses Act, 1950 (84 of 1950) and in force in the Madhya Bharat Region on the appointed day;