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State of Sikkim - Section

Section 14 in Sikkim Ecology Fund and Environment Cess Act, 2005

14. Crediting of cess in The fund.

- The proceeds of the cess levied under Section 9, Section 10 & Section 11 shall be first be credited to the consolidated fund o Sikkim and the State Legislature may by appropriation made by law in this behalf credit the proceeds of this collections to this fund from time to time, for being utilized exclusively for the purpose of this Act.