Jammu & Kashmir High Court
Pankaj Gupta vs State Of J&K & Ors on 25 August, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 28
After notice list
HIGH COURT OF JAMMU& KASHMIR AND LADAKH
AT JAMMU
OWP No.619/2018
IA No.1/2018
Pankaj Gupta .... Petitioner(s)
Through:- None.
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. Anshuja Tak, Adv. for R-
6.
Ms. Monika Thakur, Assisting
counsel to Mr. S.S.Nanda,
Sr.AAG for R-1, 2, and 7.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Objections stand filed on behalf of respondent No.4.
Learned counsel for respondent Nos.1, 2 6, & 7 seeks and are granted four weeks time to file objections.
List on 28.10.2021.
(Sindhu Sharma) Judge JAMMU 25.08.2021 Eva EVA GUPTA 2021.08.31 13:28 I attest to the accuracy and integrity of this document