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Jammu & Kashmir High Court

Pankaj Gupta vs State Of J&K & Ors on 25 August, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                 Sr. No. 28
                                                                                 After notice list



                               HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                               AT JAMMU

                                                                   OWP No.619/2018
                                                                   IA No.1/2018

                  Pankaj Gupta                                                    .... Petitioner(s)

                                                        Through:- None.

                                                  V/s

                  State of J&K & ors.                                           .....Respondent(s)

                                                        Through:- Mr. Anshuja Tak, Adv. for R-
                                                                  6.
                                                                  Ms. Monika Thakur, Assisting
                                                                  counsel to Mr. S.S.Nanda,
                                                                  Sr.AAG for R-1, 2, and 7.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                         ORDER

Objections stand filed on behalf of respondent No.4.

Learned counsel for respondent Nos.1, 2 6, & 7 seeks and are granted four weeks time to file objections.

List on 28.10.2021.

(Sindhu Sharma) Judge JAMMU 25.08.2021 Eva EVA GUPTA 2021.08.31 13:28 I attest to the accuracy and integrity of this document