Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Arunachal Pradesh - Subsection Section 53(8) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014 (8)Every notification under sub-section (6) shall be laid before house (s) of the State Legislature, before implementation.
