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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Karnataka - Subsection

Section 65(3) in Rajiv Gandhi University of Health Sciences Act, 1994

(3)Every order published under this section shall, as soon as may be after its publication, be laid before both Houses of the State Legislature.(The above translation of the, gÁfêïUÁA¢ü DgÉÆÃUÀå «eÕÁ£ÀUÀ¼À «±Àé«zÁå®AiÀÄ C¢ü¤AiÀĪÀÄ,, 1994 was published in the Official Gazette (Extraordinary) Part IV-2B dated 25.10.1994 as No.923 under clause (3) of Article 348 of the Constitution of India.)