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Punjab-Haryana High Court

Ist Ltd vs State Of Haryana And Ors on 31 July, 2015

Author: Augustine George Masih

Bench: Augustine George Masih

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                     CHANDIGARH


                                                   CWP No.10414 of 2014
                                                   Date of Decision: July 31, 2015

           IST Ltd., Gurgaon
                                                                       ...Petitioner
                                                   Versus
           State of Haryana & others
                                                                       ...Respondents

           CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

           Present:             Mr. Abhinav Kalia, Advocate for
                                Mr. Vikrant Pamboo, Advocate
                                for the petitioner.

                                Ms. Vibha Dhiman, AAG, Haryana
                                for respondent No.1.

                                Mr. Raheel Kohli, Advocate
                                for respondents No.2 to 4-HVPNL.

                                Mr. Navdeep Kalair, Advocate
                                for respondent-Indian Energy Exchange Ltd.

                                           *****

           AUGUSTINE GEORGE MASIH, J. :

The petition stands disposed of in terms of the order of even date passed in CWP No.9947 of 2014 titled as 'DCM Textiles Hisar Vs. State of Haryana & others'.




                                                        ( AUGUSTINE GEORGE MASIH )
           July 31, 2015                                          JUDGE
           Harish




HARISH KUMAR
2015.08.03 11:20
I attest to the accuracy and
authenticity of this document