Punjab-Haryana High Court
Ist Ltd vs State Of Haryana And Ors on 31 July, 2015
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.10414 of 2014
Date of Decision: July 31, 2015
IST Ltd., Gurgaon
...Petitioner
Versus
State of Haryana & others
...Respondents
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Abhinav Kalia, Advocate for
Mr. Vikrant Pamboo, Advocate
for the petitioner.
Ms. Vibha Dhiman, AAG, Haryana
for respondent No.1.
Mr. Raheel Kohli, Advocate
for respondents No.2 to 4-HVPNL.
Mr. Navdeep Kalair, Advocate
for respondent-Indian Energy Exchange Ltd.
*****
AUGUSTINE GEORGE MASIH, J. :
The petition stands disposed of in terms of the order of even date passed in CWP No.9947 of 2014 titled as 'DCM Textiles Hisar Vs. State of Haryana & others'.
( AUGUSTINE GEORGE MASIH )
July 31, 2015 JUDGE
Harish
HARISH KUMAR
2015.08.03 11:20
I attest to the accuracy and
authenticity of this document