Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(5)The term of office of the President and the members of the managing committee shall, if not recalled under section 13, be coterminous with the term of members of the general body specified in sub-section (2) of section 7.