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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(4)It shall be the responsibility of the Assistant Director to ensure that pension to all the eligible beneficiaries in his jurisdiction is drawn and credited to their respective post office savings account before the 10th of the succeeding month.