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Allahabad High Court

Basant Lal & 3 Others vs Dy. Director Consolidation Sultanpur & ... on 27 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 716 of 2002

Petitioner :- Basant Lal & 3 Others
Respondent :- Dy. Director Consolidation Sultanpur & 2 Others
Petitioner Counsel :- O.N. Tripathi
Respondent Counsel :- C.S.C.,H.S. Tewari

Hon'ble S.C. Chaurasia,J.

Sri Amit Misra holding brief of Sri O.N.Tripathi, learned counsel for the petitioners informs that Sri Tripathi has gone to hospital for treatment and prays for adjournment.

In the interest of justice, list in the next cause list.

Order Date :- 27.7.2010 AKS