Allahabad High Court
Basant Lal & 3 Others vs Dy. Director Consolidation Sultanpur & ... on 27 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 716 of 2002 Petitioner :- Basant Lal & 3 Others Respondent :- Dy. Director Consolidation Sultanpur & 2 Others Petitioner Counsel :- O.N. Tripathi Respondent Counsel :- C.S.C.,H.S. Tewari Hon'ble S.C. Chaurasia,J.
Sri Amit Misra holding brief of Sri O.N.Tripathi, learned counsel for the petitioners informs that Sri Tripathi has gone to hospital for treatment and prays for adjournment.
In the interest of justice, list in the next cause list.
Order Date :- 27.7.2010 AKS