Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 1 in THE KARNATAKA POLICE (AMENDMENT) ACT, 2021 1. Short title and commencement.-(1) This Act may be called the Karnataka Police (Amendment) Act, 2021. (2)It shall come into force at once.
