Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 270 in The Navy (Pay And Allowances) Regulations, 1966 270. Leave Allowances. - The Honorary Commissioned Officers shall in respect of leave allowance be governed by the regulations applicable to sailors.
