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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(1)(d) in Uttaranchal School Education Act, 2006

(d)three teachers of secondary institutions nominated by the State Government, one from a Government (boys) institution, one from private institution and one from girls' institution, and three teachers of institutions of primary 'school and junior high school level, nominated by the State Government, one from a Government (primary) institution, one from private institution and one from girls' institution;