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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3)(d) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(d)closing balance is worked out correctly. The cash is hand, cash in shape of deposit and amount of advance is correctly worked out to determine closing balance.