Patna High Court
Mukesh Kumar Ranjan & Ors vs The Union Of India & Ors on 8 August, 2017
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6737 of 2017
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1. Mukesh Kumar Ranjan, son of Sri Krishna Prasad, resident of Village- Janta
Colony, Bairagi, P.O.- R.S., P.S.- Delha, District- Gaya.
2. Sushil Kumar, son of Sri Krishna Prasad, resident of Village- Janta Colony,
Bairagi, P.O.- R.S., P.S.- Delha, District- Gaya.
3. Kaushal Kumar, son of Ram Layak Ram, resident of Village+P.O.- Piro, P.S.-
Agion Bazar, District- Bhojpur.
4. Raju Ranjan Singh, son of Chandeshwar Prasad Singh, resident of Village+P.O.-
Basantpur, P.S.- Basantpur, District- Bhojpur.
5. Santosh Kumar, son of Devendra Prasad Singh, resident of Village- Pothahi,
P.O.- Basuhar, P.s.- Punpun, District- Patna.
6. Saurabh Giri, son of Uday Narayan Giri, resident of Village- Pothahi, P.O.-
Basuhar, P.s.- Punpun, District- Patna.
7. Mritunjay Kumar, son of Satyendra Singh, resident of Village- Pothahi, P.O.-
Basuhar, P.s.- Punpun, District- Patna.
8. Surya Kumar, son of Dindayal Pandit, resident of Village- Nur Bazar, P.S.-
Hashiarihi, District- Patna.
9. Rajesh Kumar, son of Brijnandan Yadav, resident of Village- Pothahi, P.O.-
Basuhar, P.s.- Punpun, District- Patna.
10. Prakash Kumar Shrivastava, son of Manoj Srivastava, resident of Village-
Bariyarpur, P.O.+P.S.- Piyar, District- Muzaffarpur.
11. Mukesh Kumar, son of Yugeshwar Yadav, resident of Village+P.O.- Rudauli,
P.S.- Bachhwara, District- Begusarai.
12. Ayush Kumar, son of Raghunandan Prasad Yadav, resident of Village+P.O.-
Rudauli, P.S.- Bachhwara, District- Begusarai.
13. Brajesh Kumar, son of Ramesh Jha, resident of Village+P.O.- Rudauli, P.S.-
Bachhwara, District- Begusarai.
14. Ankit Kumar, son of Bijay Kumar Thakur, resident of Village+P.O.+P.S.-
Shahpur, District- Begusarai.
15. Anirudha Kushwaha, son of Ram Janak Kushwaha, resident of
Village+P.O.+P.S.- Chakhani Dukhi Mishr, District- Kushinagar.
16. Vikash Kumar, son of Shreekant Trivedi, resident of Village+P.O.+P.S.- Koran
Sarai, District- Buxar, Pin Code- 802126.
Patna High Court CWJC No.6737 of 2017 dt.08-08-2017
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17. Ashok Kumar, son of Shashikant Tiwari, resident of Village+P.O.+P.S.- Koran
Sarai, District- Buxar.
18. Sujeet Kumar Yadav, son of Nageshwar Yadav, resident of Mohalla- Alkapuri,
P.O.- Anisabad, P.S.- Gardanibagh, District- Patna.
19. Sonu Kumar Prasad, son of Jogendra Kant Prasad, resident of Village+P.O.-
Bhadar, P.S.- Sikraul Lakh, District- Buxar.
20. Kanhaiya Kumar, son of Anil Singh, resident of Village+P.O.- Ayer, P.S.- Atri,
District- Gaya.
21. Rakesh Raj, son of Nathun Prasad, resident of Mohalla- Alkapuri, P.O.-
Anisabad, P.S.- Gardanibagh, District- Patna.
22. Ashish Kumar, son of Shreekant Trivedi, resident of Village+P.O.+P.S.- Koran
Sarai, District- Buxar.
23. Chandan Kumar Singh, son of Awadhesh Kumar Singh, resident of
Village+P.O.- Bhadar, P.S.- Sikraul Lakh, District- Buxar.
24. Pradeep Kumar, son of Arun Kumar Singh, resident of Village+P.O.- Bhadar,
P.S.- Sikraul Lakh, District- Buxar.
25. Brajesh Kumar, son of Prem Jiwan Ram, resident of Village- Puraini, P.O.-
Hitwa Rajpur, P.S.- Rajpur, District- Buxar.
.... .... Petitioner/s
Versus
1. The Union of India, through the Director, National Council of Vocational
Training (NCVT), Shram Shakti Bhawan, Rafi Marg, New Delhi.
2. The Director of Training-cum-Member Secretary, National Council of
Vocational Training (NCVT), Shram Shakti Bhawan, Rafi Marg, New Delhi.
3. The Deputy Director (Training), Ministry of Skill Development and
Entrepreneurship, Govt. of India, Shram Shakti Bhawan, Rafi Marg, New Delhi.
4. The State of Bihar through the Principal Secretary, Labor Resources Department,
Govt. of Bihar, Niyozan Bhawan, Bailey Road, Patna.
5. The Director, Employment and Training, Labour Resources Department, Govt.
of Bihar, Niyozan Bhawan, Bailey Road, Patna.
6. The Assistant Director (Examination), Employment and Training, Niyojan
Bhawan, Bailey Road, Patna.
7. The District Magistrate, Patna.
8. The Principal, Ujjwal Industrial Training Centre, Bishunpur Pakari, Patna-
800002.
Patna High Court CWJC No.6737 of 2017 dt.08-08-2017
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.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ambika Bhagat, Adv.
For the Respondent/s : Mr. Ajay kr. Rastogi, AAG-10
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL JUDGMENT & ORDER
Date: 08-08-2017 There are twenty three petitioners, who claim to be the students of Ujjwal Industrial Training Centre, Bishunpur Pakri, Patna, in the trade 'Mechanic Diesel', for the Session 2015-17 and seek direction to the respondents to publish their result of Semester-II of AITT course, held in July, 2016, for which they had appeared. It is the case of the petitioners that the result is not being published, since they have been shown to be shown as 'private' students in place of 'regular' students in the relevant column of trainee-type.
2. A counter affidavit has been filed on behalf of respondent Nos. 4 to 6, making following statement in paragraph 10:-
"10. That, it is stated that the Deputy Director (Exam), Office of Examination Controller, Labour Resources Department, Patna High Court CWJC No.6737 of 2017 dt.08-08-2017 4/5 Bihar, Patna in terms of the above said letter dated 09.12.2016 after due verification submitted a verification report along with relevant records to the Deputy Director General (Training), Directorate General, Training, Ministry of Skill Development and Entrepreneurship, Government of India, New Delhi, (respondent no.
3 to the instant writ application) vide letter no. 05 dated 02.01.2017 and requested therein for making necessary correction on the NCVT MIS Portal as "Regular" students instead of "Private" students."
3. It has, accordingly, been stated in the counter affidavit that the process for correction of wrong entries is underway, which is to be done by respondent Nos. 1 to 3, who are the competent to do it. It has been stated that the result of the said examinees of Semester-II (Mechanic Diesel Trade) of AITT Examination of Session 2015-16 will be published after correction of trainee-type on the NCVT MIS Portal.
4. In view of the stand taken in the counter affidavit, filed on behalf of the respondent Nos. 4 to 6, this application stands Patna High Court CWJC No.6737 of 2017 dt.08-08-2017 5/5 disposed of with a direction to the respondents to ensure that the results of these petitioners are published within a period of one (1) month from the date of receipt/production of a copy of this order.
5. This application is, accordingly, disposed of.
(Chakradhari Sharan Singh, J) Praveen-II/-
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