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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(C) in Foreign Exchange Management (Remittance of Assets) Regulations, 2016

(C)A confirmation from the applicant that no legal proceedings are pending in any Court in India and there is no legal impediment to the remittance; and