Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A(9)] [Section 83A] [Entire Act] Union of India - Subsection Section 83A(9)(g) in The Central Goods and Services Tax Rules, 2017 (g)misbehaving in the examination center in any manner;