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[Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(6)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iii)the police shall conduct an inquiry whether the child has been subjected to any offence under the Act or any other law and if so, proceed accordingly.