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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(d) in Gujarat State Disaster Management Act, 2003

(d)"capacity-building" means building of capacity to cope up with any disaster and includes-
(i)identification of existing resources relevant to any disaster, and resources to be acquired for the purpose of this Act;
(ii)acquiring and creating resources, organisation and training of groups in local community; and
(iii)co-ordination of such training;