Section 85 in The Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012
85. Form for recording of deposition.
(1)The Deposition of a witness shall be recorded as in Form X annexed to these rules.(2)Each page of the deposition shall be initialed by the Members constituting the Bench.(3)Corrections, if any, pointed out by the witness may, if the Bench or Commissioner is satisfied, be carried out and duly initialed and if not satisfied, a note to that effect be appended at the bottom of the deposition.
