Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 31 in The U.P. Co-operative Societies Employees Service Regulations, 1975

31.

Subject to the provisions of these regulations, pay and allowances shall accrue from the date of commencement of the service of any employee in a co-operative society and shall become payable in the month following the month in which service was performed.