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[Cites 0, Cited by 0] [Section 108A(1)] [Section 108A] [Entire Act]

Union of India - Subsection

Section 108A(1)(k) in The Customs Act, 1962

(k)the Collector referred to in clause (c) of section 3 of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013; or