Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 47] [Entire Act] Union of India - Section Section 48 in The Co-Operative Societies Act, 1912 48. Indian Companies Act, 1882, not to apply .-The provisions of the [Indian Companies Act, 1882 (6 of 1882)] shall not apply to registered societies.
