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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 251(1)(c) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(c)in case of a book built issue, the price of the specified securities offered to the anchor investors shall not be lower than the price offered to other applicants.