Section 1222(iii) in Police Regulations, Bengal , 1943
(iii)The Central Government has authorised the payment of charges for the carriage of the baggage of policemen transferred temporarily on duty within their own districts for short periods to keep order at fairs or to perform other similar temporary duties, the scale fixed being that one cart should suffice for six men or for such smaller numbers as are deputed. Such charges are met from the grant under "Contract contingencies".