Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (b)such representation, if any, is taken into consideration by the disciplinary authority.(ii)The record of proceedings in such cases shall include :-
