Madhya Pradesh High Court
Lalitkumar Kain vs Union Of India on 9 September, 2014
WP.4258/2014 09.09.2014 Shri V.S. Chauhan, Advocate for the petitioner, seeks to withdraw this petition with liberty to file it before the court which has jurisdiction including the territorial jurisdiction.
Prayer is allowed.
Petition is dismissed as withdrawn with the aforesaid liberty.
(Sujoy Paul)
sarathe/- Judge